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State of Uttar Pradesh - Section

Section 74 in U.P. Revenue Code (Amendment) Act, 2016

74. Amendment of Section 97.

- In Section 97 of the said Code, in Hindi version, -
(a)for the words ^^iV~Vk ;k ds jftLV~hd`r the words ^^iV~Vk] jftLV~hd`r shall be substituted;
(b)in explanation, for the words ^^vuqikyu ugha djrk gS bl v/;k; ds micU/kksa ds mYya?ku esa bl dkj.k ls the words ^^vuqikyu ugha djrk gS bl dkj.k ls bl v/;k; ds micU/kksa ds mYya?ku esa shall be substituted.