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State of Madhya Pradesh - Section

Section 6 in MPERC (Micro-Grid Renewable Energy Generation and Supply) Regulations, 2016

6. Technical Standards for Interconnection with the Grid.

(1)Technical Standards for Interconnection with the Grid shall be issued in the implementation guidelines by the State Nodal Agency in consultation with Distribution Licensee and approved by the Commission. State Nodal Agency can also follow the standards issued by the Authority for Micro-Grid projects in future.
(2)Central Electricity Authority (Technical Standards for connectivity of the Distributed Generation Resources) Regulations, 2012 shall be applicable for interconnection of the Micro-Grid project with the Grid till the proposed technical standards for Interconnection are approved by the Commission.
(3)The cost for interconnection network from the MRES to the Interconnection point shall be borne by the MGO.