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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Plant Quarantine (Regulation of Import into India) Order, 2003

(3)The competent authority shall issue the permit in PQ Form 13 in triplicate, if satisfied of the purpose for which import is made and subject to such conditions imposed thereon.