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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(1)There shall be two classes of licence, viz., General and Selective. General licence holder shall be entitled to deal in the trade in the whole district whereas selective licence holder shall be entitled to deal in the trade in the Scheduled Hats, not exceeding three in number to be specified in the licence;