Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 54(1) in Arunachal Pradesh Municipal Election Rules, 2011

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf and shall not admit thereto any voter after that hour :Provided that all voters present within the polling station before it is closed shall be entitled to cast votes.