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State of Arunachal Pradesh - Section

Section 54 in Arunachal Pradesh Municipal Election Rules, 2011

54. Closing of Poll.

(1)The Presiding Officer shall close a polling station at the hour fixed in that behalf and shall not admit thereto any voter after that hour :Provided that all voters present within the polling station before it is closed shall be entitled to cast votes.
(2)In case of turn up of large number of voters, presiding officer shall issue slips to all the voters under his signature beginning from the last man standing in queue and shall be allowed to cast vote to all those whom the slips have been issued.