Supreme Court - Daily Orders
Nisha Sah @ Nisha Rajan Sah vs Rajan Mahendra Sah on 20 May, 2020
Author: A.S. Bopanna
Bench: A.S. Bopanna
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
Transfer Petition(s)(Civil) No(s).608/2019
NISHA SAH @ NISHA RAJAN SAH Petitioner(s)
VERSUS
RAJAN MAHENDRA SAH Respondent(s)
O R D E R
The petitioner is before this Court seeking transfer of the case being P.A. No. 84 of 2018 pending in the Family Court Pune, Maharashtra titled “Rajan Mahendra Sah Vs. Nisha Rajan Sah” to the Family Court, Patna, Bihar.
Heard learned counsel for the parties and perused the petition papers. In that light, it is ordered that case, titled “Rajan Mahendra Sah Vs. Nisha Rajan Sah” being P.A. No. 84 of 2018 shall be transferred from the Family Court Pune, Maharashtra to the Family Court, Patna, Bihar.
The transferor court shall forthwith transmit the record of the aforesaid case to the transferee court.
The transferee court on receipt of the papers, shall make an Signature Not Verified Digitally signed by attempt CHARANJEET KAUR Date: 2020.05.27 to resolve the dispute between the parties through 17:09:42 IST Reason:
mediation and if the same does not fructify shall thereafter proceed further in accordance with law. 2 Accordingly, the Transfer Petition is disposed of. Pending applications, if any, shall also stand disposed of.
..........................J. [A.S. BOPANNA] NEW DELHI;
MAY 20, 2020.
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ITEM NO.11 COURT NO.VC8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 608/2019 NISHA SAH @ NISHA RAJAN SAH Petitioner(s) VERSUS RAJAN MAHENDRA SAH Respondent(s) IA No. 47150/2019 - EX-PARTE STAY Date : 20-05-2020 These matters were called on for hearing today. CORAM : HON'BLE MR. JUSTICE A.S. BOPANNA For Petitioner(s) Mr. T. Mahipal, AOR For Respondent(s) Mr. Rajesh Singh Chauhan, AOR UPON hearing the counsel the Court made the following O R D E R The transfer petition is disposed of in terms of the signed order.
Pending applications, if any, are disposed of. (JATINDER KAUR) (RAJINDER KAUR) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR [Signed order is placed on the file.]