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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2) in Chhattisgarh Municipal (Public Disclosure Law) Rules, 2012

(2)In the absence of the Public Information Officer for any reason whatsoever, the Competent Authority may appoint another officer not below the rank of Class-II as the Nodal Officer under these rules.