Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(2)(d) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011 (d)prepare guidelines for putting into practice continuous and comprehensive evaluation, to achieve the defined learning outcomes.]