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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(2)While laying down the curriculum and evaluation procedure, the Academic Authority shall, -
(a)formulate the relevant and age appropriate syllabus and text books and other learning material;
(b)develop in-service teacher training design; and [***] [Deleted 'and' by Notification No. G.S.R. 70, dated 22.9.2017 (w.e.f 30.03.2011).]
(c)[ prepare class-wise, subject-wise learning outcomes for all elementary classes; and [Substituted by Notification No. G.S.R. 70, dated 22.9.2017 (w.e.f 30.03.2011).]
(d)prepare guidelines for putting into practice continuous and comprehensive evaluation, to achieve the defined learning outcomes.]