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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

(c)Provided further that promotion of permanent TelephoneOperators/ Permanent Telex Operators shall be subject to theconditions laid down under Rule 13 (A).(c)Review Officer 'Deleted.'