Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Prakash Chand vs . Amar Singh (Deceased) on 4 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Prakash Chand vs. Amar Singh (deceased) through his LRs.

RSA No.420 of 2007 04.04.2023 Present: Mr. Rahul Singh, Advocate Vice Mr. Suneet Goel, Advocate, for the appellant.

Mr. Vinod Thakur, Advocate, for respondents No.1(a) to 1(c).

Mr. Rajesh Verma, Advocate, for respondent No.3.

Mr. R.P. Singh, Additional Advocate General, for respondent No.4 /State.

Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that learned arguing counsel is not available today.

Therefore, at his request, list after two weeks.

Registry is directed to reflect the name of Mr. Rajesh Verma, Advocate, for respondent No.3, in the cause list henceforth.

( Sushil Kukreja ) Judge 4th April, 2023 (reena) ::: Downloaded on - 04/04/2023 20:36:26 :::CIS