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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Prakash Chand vs . Amar Singh (Deceased) on 7 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Prakash Chand Vs. Amar Singh (deceased) through LRs & Ors.

RSA No. 420/2007

.

07.03.2023 Present: Mr. Suneet Goel, Advocate, for the appellant.

Mr. Vinod Thakur, Advocate, for respondents No. 1(a) to 1(c).

Mr. V.B. Verma, Advocate, for respondent No. 3.

r to Mr. B.C. Verma, Addl. AG with Mr. R.P. Singh, Dy. AG, for respondent No. 4.

At the request of learned counsel for the appellant, list after two weeks.

( Sushil Kukreja ) Judge 7th March, 2023 (raman) ::: Downloaded on - 07/03/2023 20:37:14 :::CIS