Himachal Pradesh High Court
Prakash Chand vs . Amar Singh (Deceased) on 7 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Prakash Chand Vs. Amar Singh (deceased) through LRs & Ors.
RSA No. 420/2007.
07.03.2023 Present: Mr. Suneet Goel, Advocate, for the appellant.
Mr. Vinod Thakur, Advocate, for respondents No. 1(a) to 1(c).
Mr. V.B. Verma, Advocate, for respondent No. 3.
r to Mr. B.C. Verma, Addl. AG with Mr. R.P. Singh, Dy. AG, for respondent No. 4.
At the request of learned counsel for the appellant, list after two weeks.
( Sushil Kukreja ) Judge 7th March, 2023 (raman) ::: Downloaded on - 07/03/2023 20:37:14 :::CIS