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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(n) in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

(n)The words and expressions used in this Regulation and not defined herein but defined in the Open Access Regulation shall have the same meaning as assigned to them in the Open Access Regulation and those not also defined in the Open Access Regulation but defined in the Act, shall have the same meaning as assigned to them in the Act.