Section 4(4) in The Andhra Pradesh Prevention Of Begging Act, 1977
(4)The medical officer referred to in sub-section (3) shall state in the medical report referred to therein, inter alia-(a)the age and sex of the person;(b)whether the person is suffering from leprosy;(c)from what, if any, communicable disease other than leprosy, the person is suffering;(d)whether the person is an idiot or of unsound mind; and(e)what is the general state of health and bodily condition of the person and for which kind of work, if any, he is fit.
