Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4)(e) in The Andhra Pradesh Prevention Of Begging Act, 1977

(e)what is the general state of health and bodily condition of the person and for which kind of work, if any, he is fit.