Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(a) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

(a)"Act" means the Punjab Legislative Assembly (Allowances of Members) Act, 1942, as amended from time to time;