Section 2(1) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979
(1)(a)"Act" means the Punjab Legislative Assembly (Allowances of Members) Act, 1942, as amended from time to time;(b)"Coupon Book" means a rail travel coupon book issued to a member under these rules;(c)"Secretary" means the Secretary of the Punjab Legislative Assembly or any other Officer duly authorised, in writing, by him for the purposes of these Rules or any part thereof;(d)[ "An attendant" for purposes of part (a) of sub-section (1) of section 4-B of the Act means a person who accompanies a Member to look after and assist him to travel at any time but does not include a person in the employment of the Government of India, any State Government, Public Undertaking or local authority;] [Substituted vide Punjab Government Gazette Extra dated 23.12.1981.]
