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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(8) in The Bangalore Metro Railway (General) Rules, 2011

(8)In trains not operating under Automatic Train Operation control, the train operator shall drive the train, observing and obeying cab Signals, to the next station and shall stop the train at the appropriate stopping mark and the doors of the train shall not be opened until the train has come to a complete stop.