Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Arunachal Pradesh - Subsection Section 44(2) in Arunachal Pradesh Municipal Election Rules, 2011 (2)At each polling station there shall be set up one or more compartments in which voters can record their votes in secrecy.
