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State of Uttar Pradesh - Section

Section 36 in The U.P. Transit of Timber and Other Forest Produce Rules, 1978

36. Fees for registration of marks [Section 41 (2) (i)].

(1)A registration fee of rupees fifty shall be payable for the registration of each mark.
(2)A receipt in the form in Schedule 'C' to these Rules shall be granted in respect of the payment of the fee.