Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Uttar Pradesh - Subsection Section 36(2) in The U.P. Transit of Timber and Other Forest Produce Rules, 1978 (2)A receipt in the form in Schedule 'C' to these Rules shall be granted in respect of the payment of the fee.
