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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(8) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(8)For every four single room or every three double room tenements the following shall be provided.
(i)A sink of not less than a size of 1 square metre
(ii)A water tap
(iii)A loft being one metre in width along any wall of kitchen
(iv)At least one water closet of not less than 1.4 square metres in area, one closed bath room of not less than 1.4 square metres in area one urinal not less than 0.9 square metre in area, one general washing space of not less than 2.2. square metres in area and one covered dustbin.