Section 80(8)(iv) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(8)(iv) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iv)At least one water closet of not less than 1.4 square metres in area, one closed bath room of not less than 1.4 square metres in area one urinal not less than 0.9 square metre in area, one general washing space of not less than 2.2. square metres in area and one covered dustbin.

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State of Odisha - Subsection

Section 80(8)(iv) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001