Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(1) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020 (1)The Taxation and Other Laws (Relaxation of Certain Provisions) Ordinance, 2020(Order 2 of 2020.) is hereby repealed.
