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Union of India - Section

Section 11 in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

11. Repeal and savings.

(1)The Taxation and Other Laws (Relaxation of Certain Provisions) Ordinance, 2020(Order 2 of 2020.) is hereby repealed.
(2)Notwithstanding such repeal, anything done, any notification issued or any action taken under the said Ordinance, shall be deemed to have been done, issued or taken under the corresponding provisions of this Act.