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[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8)(b) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(b)A senior level functionary in a registered national or international level voluntary organisation working in the field of disability/social development; or