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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(8)The complaint shall be decided, as far as possible, within a period of three months from the date of notice received by the opposite party.[43. Qualification for appointment of Chief Commissioner -In order to be eligible for the appointment as Chief Commissioner, a person must satisfy the following conditions, namely:-
(i)he should have special knowledge or practical experience in respect of matter relating to rehabilitation of persons with disabilities;
(ii)he should not have attained the age of sixty years on the 1st January of the year in which the last date for receipt of applications, as specified in the advertisement issued under sub-rule (1) of rule A, falls;
(iii)if he is in service under the Central Government or a State Government, he shall seek retirement from such service before his appointment to the post; and
(iv)he must possess the following educational qualification and experience, namely
(A)Educational qualifications.-
(i)Essential: Graduate from a recognised university.
(ii)Desirable: Recognised degree/diploma in Social Work/Law/Management/Human Rights/Rehabilitation/Education of Disabled Persons.
(B)Experience.-
Should have at least twenty-five years experience in one or more of the following types of organizations at specified levels:-
(a)In a Group 'A' level post in Central/State Government/Public Sector Undertaking/Semi Government or Autonomous Bodies dealing with disability related matters and/or social sector (health/education/poverty alleviation/women and child development); or
(b)A senior level functionary in a registered national or international level voluntary organisation working in the field of disability/social development; or
(c)Senior Executive position in a leading private sector organisation, involved in social work and in charge of handling social development activities of the organization:
Provided that out of the total twenty-five years experience mentioned above, at least three years of experience in the recent past should have been in the field of empowerment of persons with disabilities.A. Mode of appointment of the Chief Commissioner -