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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(1) in The Maharashtra Nurses Act, 1966

(1)Subject to the provisions of this Act and the rules made by the State Government and by-laws made in this behalf by the Council, every licensing authority shall exercise general supervision and control over all nurses practising within the area under its jurisdiction.