Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Maharashtra - Section

Section 30 in The Maharashtra Nurses Act, 1966

30. Licensing authority to exercise general supervision.-

(1)Subject to the provisions of this Act and the rules made by the State Government and by-laws made in this behalf by the Council, every licensing authority shall exercise general supervision and control over all nurses practising within the area under its jurisdiction.
(2)The licensing authority may authorise any of its officers to perform any of the duties and to exercise any of its powers conferred on it by this section and section 31.