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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(6)(c) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(c)the extent of error in deficiency in none of such sample packages exceeds [* * *] [The word " twice" omitted by G.S.R 113(E), dated 12-2-2004 (w.e.f. 1-9-2004).] the maximum permissible error, and