Section 24(6) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(6)A [lot] [Substituted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).] of packages shall be approved for sale if, and only if, as a result of the tests carried out under this rule, it is found that-(a)the statistical average of the net quantity contained in the sample packages is equal to, or more than, the quantity declared on the package or on the label affixed thereto,(b)[* * *] [Clause (b) omitted by G.S.R. 113(E), dated 12-2-2004 (w.e.f. 1-9-2004).](c)the extent of error in deficiency in none of such sample packages exceeds [* * *] [The word " twice" omitted by G.S.R 113(E), dated 12-2-2004 (w.e.f. 1-9-2004).] the maximum permissible error, and(d)each such package bears thereon or on a label affixed thereto-the declarations required to be made under these rules.
