Madhya Pradesh High Court
Suresh Chand Dead Thr. Lrs Urmila Jain vs Malhar Rao Dead Thr. Lrs Shashi Kant ... on 10 August, 2018
1 HIGH COURT OF MADHYA PRADESH MCC No.1960/2018 (Suresh Chand (dead) through L.Rs.Urmila Jain & Others v. Malhar Rao (dead) through L.Rs.Shashi Kant Shinde & Others) Gwalior, Dated : 10.08.2018 Shri S. K. Jain, learned counsel for the applicants. Heard.
This is an application for restoration of SA No.102/2001, which was dismissed in default on 12.07.2018.
For the reasons mentioned in the MCC, the same is allowed. SA No.102/2001 is restored to its original number subject to payment of costs of Rs.500/- to the Legal Services Authority within a period of one week from today.
Accordingly, this MCC stands disposed of. Certified copy as per rules.
(Vivek Agarwal) Judge Meh/-
Digitally signed by MEHFOOZ AHMEDDate: 2018.08.10 17:28:52 +05'30'