Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(2)The training programme shall include.-
(a)orientation and training of the newly-recruited staff,
(b)refresher training courses for very staff member at least once in every five years, and
(c)staff conferences, seminars, workshops, along with the various components or fuctionaries of the Juvenile Justice system and the State Government at various levels of the personal organisation.