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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2)(c) in The Juvenile Justice (Care and Protection of Children) Rules, 2001 (Model)

(c)staff conferences, seminars, workshops, along with the various components or fuctionaries of the Juvenile Justice system and the State Government at various levels of the personal organisation.