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Bombay High Court

Akhil Bharatiya Mathadi Transport And ... vs The State Of Maharashtra Through The ... on 12 December, 2019

Bench: Ranjit More, Surendra Pandharinath Tavade

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11558 OF 2017

 M/s. Gjn Logistics Through Proprietor Shri               ....Petitioner
 Krishna Bhoir
            V/S
 Goods Transport Labour Board For Greater              ....Respondent

Bombay And Anr WITH WRIT PETITION NO. 8407 OF 2018 Akhil Bharatiya Mathadi Transport And General ....Petitioner Kamgar Union, Carnac Bunder, Mumbai And Anr V/S The State Of Maharashtra Through The ....Respondent Secretary ,labour And Indusstrial Dept. Mantralaya And Ors WITH WRIT PETITION NO. 7721 OF 2018 M/s Saint Gobain India Pvt. Ltd. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Ors WITH WRIT PETITION NO. 10598 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S Page 1/2 ::: Uploaded on - 13/12/2019 ::: Downloaded on - 14/12/2019 16:02:50 ::: The Goods Transport Labour Board, Greater ....Respondent Mumbai Through Chairman And Secretary And Ors Mr.Vishwajit Parshuram Sawant for Petitioner in W.P.No.11558/2017.

Mr.N.R.Patankar i/by.P.M.Jadhav for Petitioner in W.P.No.10598/2016 and 7721/2018.

CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 12th December, 2019 P.C. :

Stand over to 09/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/12/2019 ::: Downloaded on - 14/12/2019 16:02:50 :::