Bombay High Court
M/S. Saint Gobain India Pvt. Ltd vs The Goods Transport Labour Board, ... on 15 November, 2019
Bench: Ranjit More, P.N. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7721 OF 2018
M/s Saint Gobain India Pvt. Ltd. ....Petitioner
V/S
The State Of Maharashtra Through The ....Respondent
Secretary And Ors WITH WRIT PETITION NO. 8407 OF 2018 Akhil Bharatiya Mathadi Transport And General ....Petitioner Kamgar Union, Carnac Bunder, Mumbai And Anr V/S The State Of Maharashtra Through The ....Respondent Secretary ,labour And Indusstrial Dept. Mantralaya And Ors WITH WRIT PETITION NO. 10598 OF 2016 M/s. Saint Gobain India Pvt. Ltd. ....Petitioner V/S The Goods Transport Labour Board, Greater ....Respondent Mumbai Through Chairman And Secretary And Ors WITH WRIT PETITION NO. 11558 OF 2017 M/s. Gjn Logistics Through Proprietor Shri ....Petitioner Krishna Bhoir Page 1/2 ::: Uploaded on - 15/11/2019 ::: Downloaded on - 16/11/2019 03:27:02 ::: V/S Goods Transport Labour Board For Greater ....Respondent Bombay And Anr Mr.A.V. Bukhari, Senior Advocate a/w. Mrs.N.R. Patankar i/b. Mr.P.M. Jadhav, Advocate for the Petitioner in WP Nos.7721 of 2018 and 10595 of 2016 and for the Respondent No.4 in WP 8407 of 2018.
Mr.Arvind Jalisatgi a/w. Mr.Amol Desai and Mr.Vaibhav Jagdale i/b. Pavitra Manesh Advocate for Respondent No.3 in WP 7721 of 2018.
Mr.Avinash Jalisatgi i/b. Laxman Deshmukh, Advocate for the Petitioner in WP 8407 of 2018. Mr.Vishwajit P. Sawant, Advocate for the Petitioner in W.P. 11558 of 2017 and for Respondent No.5 in W.P.No.7721 of 2018.
Ms.V.S.Nimbalkar, AGP for Respondent â€" State in W.P.7721 of 2018, 8407/2018 and 10598/2016. Mr.R.S.Pawar, AGP for Respondent â€" State in W.P.11558 of 2017 and 11534 of 2019..
Mr.B.S.Mahamulkar, Advocate for Respondent No.2 in W.P.7721 of 2018 and 8407 of 2018 and for Respondent No.1 in W.P.10598 of 2016.
Mr.R.D.Oak for the R.No.3 in W.P.No.8407/2018.
CORAM : RANJIT MORE. &
P.N. DESHMUKH, JJ
DATE : 15th November, 2019
P.C. :
Stand over to 05/12/2019
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 15/11/2019 ::: Downloaded on - 16/11/2019 03:27:02 :::