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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1) in Assam Elementary Education Act, 1962

(1)If the Attendance Authority is satisfied that a child due to economic or other circumstances connected with the family to which the child be-longs, is unable to attend an approved school in the manner required by or under this Act, it may permit the child to attend any institution imparting part lime elementary education.