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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(4) in The Greater Noida Industrial Development Area Building Regulations, 1992

(4)Mercantile Buildings :
(a)Commercial Complex and wholesale market (Mandi):
SI. No. Use Maximum ground coverage Maximum FAR Maximum Height in metres
I. Convenient Shopping Centre 50% 100 8.0
II. Sector Shopping 40% 120 15.0
III. Sub-district centre and shopping along street 30% 150 40.0
IV. Wholesale market 25% 75 24.0
Set backs - As per Annexure-1.
(b)Mercantile building other than Commercial Complex and Mandi :
SI. No. Use Maximum ground coverage Maximum FAR Maximum height in metres
I. Hotel buildings-      
  (a) below three star category 30% 100 15.0
  (b) Three star category 30% 150 24.0
  (c) Above three star 25% 200 35.0
II. Banks 30% 150 24.0
III. Cinema As per cinematography Act of U.P. As per cinematography Act of U.P. As per cinematography Act of U.P.
IV. Dharam Kanta 25% 25 5.0
V. Gas godown 25% 25 5.0
VI. Lodge/Guest House/Dharamshala 30% 100 15.0
VII. Petrol Pump 20% 20 5.0
VIII. Warehousing and Godowns 40% 120 15.0
IX. Nursing Home 30% 150 24.0
Set backs. - As per Annexure-1.