Section 60 in The Greater Noida Industrial Development Area Building Regulations, 1992

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State of Uttar Pradesh - Section

Section 60 in The Greater Noida Industrial Development Area Building Regulations, 1992

60. per cent of 250 square metres plus 55 per cent of 20 square metres = 161.0 square metres set back will be determining factor for ground coverage.

(b)Requirement for sanction/issue of occupancy certificate. - In case of residential building on plotted development, a minimum of 25% of the permissible ground floor coverage or 40 sq. metres whichever is more with provisions of toilet/bath and kitchen shall be considered for the purpose of sanction as well as issue of occupancy certificate, if complete in all respect subject to maximum of permissible ground coverage.(b)Setbacks. - As per Annexure-1.

(2)Film Centre. - (a) More than one studio of different sizes shall be permitted within the permissible FAR on plot.

(b)Minimum height of the studios shall be kept 3.0 metres and maximum 18.0 metres.

(c)Quarters for chowkidars and skeleton staff working round the clock may be allowed. The maximum covered area for the purposes should not be more than 15 per cent of the permissible covered area within FAR.

(d)Canteen and other infrastructure required may be permitted to the extent of 5 per cent of the permissible covered area within FAR.

(e)The percentage for sanction of plan and issue of occupancy certificate shall be minimum of 25 per cent of the permissible FAR.

(f)Other regulations as applicable to industrial units shall also be applicable to the film centre.

(3)Industrial buildings-FAR. - In case of industrial building maximum FAR shall be as given in the table below :

SI. No.	Plot size square metres	Maximum ground coverage percentage	Maximum FAR
1.	Upto 100	60	120
2.	Above 100 but not exceeding 450	60	100
3.	Above 450 but not exceeding 2000	55	80
4.	Above 2000 but not exceeding 12000	55	70
5.	Above 12000 but not exceeding 20000	50	65
6.	Above 20000	50	60

Set backs. - As per Annexure-1

(4)Mercantile Buildings :

(a)Commercial Complex and wholesale market (Mandi):

SI. No.	Use	Maximum ground coverage	Maximum FAR	Maximum Height in metres
I.	Convenient Shopping Centre	50%	100	8.0
II.	Sector Shopping	40%	120	15.0
III.	Sub-district centre and shopping along street	30%	150	40.0
IV.	Wholesale market	25%	75	24.0

Set backs - As per Annexure-1.

(b)Mercantile building other than Commercial Complex and Mandi :

SI. No.	Use	Maximum ground coverage	Maximum FAR	Maximum height in metres
I.	Hotel buildings-
	(a) below three star category	30%	100	15.0
	(b) Three star category	30%	150	24.0
	(c) Above three star	25%	200	35.0
II.	Banks	30%	150	24.0
III.	Cinema	As per cinematography Act of U.P.	As per cinematography Act of U.P.	As per cinematography Act of U.P.
IV.	Dharam Kanta	25%	25	5.0
V.	Gas godown	25%	25	5.0
VI.	Lodge/Guest House/Dharamshala	30%	100	15.0
VII.	Petrol Pump	20%	20	5.0
VIII.	Warehousing and Godowns	40%	120	15.0
IX.	Nursing Home	30%	150	24.0