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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(ii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(ii)Norms for the payment of remuneration for different items/ services undertaken in connection with PGECET work.