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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

7. Functions of the PGECET Committee.

- The PGECET Committee shall take decisions on the following aspects relating to the PGECET.
(i)Cost of the application and Registration fee to be collected from the candidates of PGECET.
(ii)Norms for the payment of remuneration for different items/ services undertaken in connection with PGECET work.
(iii)Tentative date of announcement of results.
(iv)Pattern of test paper, duration of the Test, syllabus content, marks assigned to each paper etc.,
(v)Such other issues as may be referred by the Chairperson of the committee and Competent Authority.