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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(g) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(g)training in actual application of five therapies in sequence as follow:-
(i)actual application of oil therapy and preparation of different oil required as per the nature of disorder;
(ii)training in application of purgation, understanding the time of purgation;
(iii)training in application of nasal therapy and understanding the compounding of main and other formulations of nasal therapy;
(iv)basis on which mild enema should be applied; different types of compounds for mild enema and methods of administrating mild enema and its benefit;
(v)actual administration channel cleansing in accordance with suitable place and season; signs of successful channel cleansing.