Punjab-Haryana High Court
Rajinder Kumar Sohar vs Pnb And Anr on 20 February, 2015
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Letters Patent Appeal No. 59 of 2015
Date of Decision: 20.02.2015
Rajinder Kumar Sohar ..Appellant
versus
Punjab National Bank and another ..Respondents
CORAM: HON'BLE MR. JUSTICE S.J.VAZIFDAR, ACTING CHIEF JUSTICE.
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH.
Present : Mr. S.S.Panag, Advocate, for the appellant.
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S.J.VAZIFDAR A.C.J. (Oral)
For orders, see order of even date passed in Letters Patent Appeal No. 51 of 2015 (M/s Prem Parkash Sham Lal v. Punjab National Bank and another).
(S.J.VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE 20.02.2015 'ravinder' RAVINDER SHARMA 2015.02.23 16:31 I attest to the accuracy and authenticity of this document