Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(1) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(1)The office of the Chairperson and every other member shall be honorary;Provided that they may be paid such TA/DA and other allowances as the State Government may, by rules and regulation determine from time to time.