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State of Arunachal Pradesh - Section

Section 7 in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

7. Term of office and condition of service of members of the District Planning Committee.

(1)The office of the Chairperson and every other member shall be honorary;Provided that they may be paid such TA/DA and other allowances as the State Government may, by rules and regulation determine from time to time.
(2)The members shall be paid such sitting fee for every meeting they attend and such travelling, daily allowances as the State Government may, by rules, determine.