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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(d) in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

(d)deposit on every Saturday, or if it happens to be a holiday on the next working day, the amount of toll received by him in respect of the week preceding Saturday in the nearest Government Treasury or Sub-treasury under head "Civil Works Toll on Roads or Divisional/Sub-Divisional Office" :