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State of Haryana - Section

Section 8 in The Haryana Mechanical Vehicles (Bridge Tolls) Rules, 1975

8. Duties of Sectional Officer-in-charge.

- [Section 8]. - The Sectional Officer-in-charge of the road on which the bridge is situated shall -
(a)exercise supervision and control over the staff posted at a bridge in connection with the collection of toll, and over the maintenance of proper accounts and records by such staff;
(b)receive, between the hours of 4 and 5 in the afternoon daily, the entire amount of toll collected during the preceding 24 hours from the Toll Inspector on duty after signing the relevant column of the cash register.
(c)keep the amount of collections received from the Toll Inspector in the chest provided for the purpose at his office;
(d)deposit on every Saturday, or if it happens to be a holiday on the next working day, the amount of toll received by him in respect of the week preceding Saturday in the nearest Government Treasury or Sub-treasury under head "Civil Works Toll on Roads or Divisional/Sub-Divisional Office" :
Provided that if the amount of collections exceeds one thousand rupees, the same shall be deposited into the treasury/sub-treasury or Divisional/Sub-Divisional Office immediately without waiting for the end of the week;
(e)Maintain a register in form "D" showing the remittance into the Treasury or Sub-Treasury or Divisional or Sub-Divisional Office, as the case may be and keep it posted up-to-date.