Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Jharkhand - Subsection Section 30(2) in The Jharkhand Area Autonomous Council Act, 1994 (2)The Council in its area, may supervise Municipal Corporations, Municipalities, Notified Area Committee, District Board, Panchayat Samities and Gram Panchayats.
