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State of Jharkhand - Section

Section 30 in The Jharkhand Area Autonomous Council Act, 1994

30. Supervisory powers and functions of the Council.

(1)The Council shall have such supervisory powers and functions with respect to non-develop-mental and regulatory subject specified in Schedule 3 as may be prescribed, for public purposes, by the State Government in consultation with the Council.
(2)The Council in its area, may supervise Municipal Corporations, Municipalities, Notified Area Committee, District Board, Panchayat Samities and Gram Panchayats.